Deepak Kumar Mohapatra vs Raj Kumar Sharma
2023 Latest Caselaw 7669 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 CONTC No.6537 of 2022

              Deepak Kumar Mohapatra                     .....                                     Petitioner
                                                                                       Mr.P.Chuli, Advocate
                                                         Vs.
              Raj Kumar Sharma, IAS & Ors.               .....                 Opposite Parties/Contemnors
                                                                                       Mr.S.N.Pattnaik, AGA

                                           CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                 ORDER

14.07.2023 Order No. This matter is taken up through hybrid mode.

2. Learned Counsel for the parties are present.

3. Mr. Pattnaik, learned AGA for the Opposite Parties/Contemnors submits, Writ Appeal No.1767 of 2020 has been preferred against judgment passed in W.P.(C) No.33381 of 2020 and batch and as an interim, the first Division Bench has stayed the operation of the judgment.

4. In view of such submission made by learned AGA for the Opposite Parties/Contemnors, matter be listed after disposal of the said Writ Appeal.

(S.K.MISHRA) JUDGE Banita

Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA Date: 17-Jul-2023 11:59:18