Dillip Kumar Nayak @ Deelip Nayak vs Bandana Suna
2023 Latest Caselaw 7592 Ori

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Junior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 14-Jul-2023 10:16:11

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                RPFAM No. 21 OF 2019
                                               Dillip Kumar Nayak @ Deelip Nayak            ....        Petitioner
                                                                                                           None
                                                                         -versus-
                                               Bandana Suna                                 ....   Opp. Party
                                                                                                        None

                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                                     ORDER

                    Order No.                                       13.07.2023
                          4.              1.      This matter is taken up through hybrid mode.

2. None appears for the parties at the time of call.

3. Judgment dated 14th December, 2018 (Annexure-1) passed by learned Judge, Family Court, Nabarangpur in Cr.P. No.90 of 2016 is under challenge in this RPFAM, whereby the Petitioner has been directed to pay maintenance of Rs.5,000/- per month to the Opposite Party from the date of filing of the application, i.e., from 17th October, 2015.

4. Since none appears for the parties, this Court feels that they have lost interest in pursuing the matter.

5. Accordingly, this RPFAM stands dismissed for non- prosecution.

                                                                            (K.R. Mohapatra)
            ms                                                                    Judge