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Kailash Chandra Mahapatra vs This Matter Is Taken Up Through ...
2023 Latest Caselaw 7409 Ori

Citation : 2023 Latest Caselaw 7409 Ori
Judgement Date : 5 July, 2023

Orissa High Court
Kailash Chandra Mahapatra vs This Matter Is Taken Up Through ... on 5 July, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CONTC No. 3987 of 2023

                 Kailash Chandra Mahapatra               ....           Petitioner
                                                         Mr.M.R.Padhi, Advocate

                                            -versus-

                 Satyabrata Sahu, I.A.S.                 ....          Contemnor
                                                       Mr. Iswar Mohanty, A.S.C..

                                           CORAM:

                            JUSTICE A.K. MOHAPATRA

                                             ORDER
Order No.                                   05.07.2023

    01.     1.      This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This Contempt Petition is filed alleging violation of the order dated 16.01.2023 passed by this Court in W.P.(C) No.37021 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 16.01.2023 passed by this Court in W.P.(C) No.37021 of 2022, if the same has not been complied with in the meantime, within a period of four weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated hereinabove, it // 2 //

will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

                 RKS                                                        ( A.K. Mohapatra )
                                                                                   Judge




Signature Not Verified
Digitally Signed
Signed by: RAMESH KUMAR SINGH

Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 07-Jul-2023 11:01:49

 
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