Suchismita Mohapatra vs State Of Odisha & Others
2023 Latest Caselaw 7371 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.A. No.1256 of 2022

     Suchismita Mohapatra                    .........               Appellant
                                                       Ms. Pami Rath, Senior Advocate
                                                       Ms. S. Gumansingh, Advocate
                                      -Versus-

     State of Odisha & others                .........                 Respondents
                                                                   Mr. D. Nayak
                                                         Addl. Government Advocate
                                                   Dr. Jitendra Kumar Lenka, Advocate
                                                            (For the Respondent No.5)

                                      CORAM:

                                      JUSTICE S. TALAPATRA
                                      JUSTICE SAVITRI RATHO

                                             ORDER

05.07.2023 Order No.

04. 1. This matter is taken up through Hybrid Mode.

2. Heard Ms. Pami Rath, learned Senior Counsel assisted by Ms.

S. Gumansingh, learned counsel appearing for the appellant.

3. The common judgment dated 07.09.2022 has been challenged

in this intra-court appeal. It has been stated to us that challenging the

said judgment, the other appeals are pending in this Court. Those are

being considered on merit, though the formal order of admission has

not been passed.

4. Having that aspect in view, we admit this appeal to be heard

on merit.

5. Since Mr. D. Nayak, learned Addl. Government Advocate

appears and waives notice for the respondents No.1 to 4 and Dr. J.K.

Lenka, learned counsel appears and waives notice for the respondent

No.5, no formal notice is called for.

6. Let the matter be listed on 10.07.2023 at 2 P.M., when there

shall be a serious endeavour to hear the appeal on merit along with

W.A. No.1437 of 2022, W.A. No.1255 of 2022, W.A. No.1257 of

2022, W.A. No.1258 of 2022, W.A. No.1259 of 2022 and W.A.

No.1260 of 2022.

(S. Talapatra) Judge

(Savitri Ratho) Judge

Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A I/C Secretary Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 05-Jul-2023 20:42:51