Nakula Digal vs State Of Odisha
2023 Latest Caselaw 7272 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       JCRLA No.16 of 2016
                      Nakula Digal                     ...                     Appellant
                                                               Mr. A.S. Paul, Advocate
                                                    -versus-

                      State of Odisha                  ...                  Respondent
                                                                 Mr.S.K. Nayak, AGA
                                 CORAM:
                                 MR. JUSTICE D.DASH
                                 Dr. JUSTICE S.K.PANIGRAHI



                                                  ORDER

04.07.2023 Order No.

04. 1. The matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. A.S. Paul, learned counsel appearing for the Appellant and Mr. S.K. Nayak, learned Additional Government Advocate for the State.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge

(Dr.S.K.Panigrahi) Judge

H

Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 07-Jul-2023 11:18:58