Maghu Hansda vs State Of Odisha
2023 Latest Caselaw 7266 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No.78 of 2005

                        Maghu Hansda                               ...            Appellant
                                                          Mr. D.P. Dhal, Senior Advocate
                                                    -versus-
                        State of Odisha                            ...          Respondent
                                                     Mr. J. Katikia, Addl. Govt. Advocate

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE G. SATAPATHY
                                                   ORDER

Order No. 04.07.2023

09. 1. Hearing concluded. Judgment is reserved.

2. Both the parties are permitted to submit their written notes of arguments and pleadings within three days.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge

SK Jena/Secy.

Signature Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Jul-2023 10:23:04