Somanath @ Sambhunath @ vs State Of Odisha
2023 Latest Caselaw 7264 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        JCRLA No.65 of 2018
                          Somanath @ Sambhunath @        ....         Appellant
                          Kuntha Naik
                                                   Mr. Arunendra Mohanty, Adv.

                                                       -versus-
                          State of Odisha                         ....            Respondent

Mr. S.K. Nayak, AGA

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 04.07.2023

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2 Heard.

3. Hearing being concluded; judgment is reserved.

                    .                                                       (D. Dash)
                                                                              Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar

Digitally Signed Signed by: BHABAGRAHI JHANKAR Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 05-Jul-2023 18:30:07