Swornalata Dash vs State Of Odisha And Others
2023 Latest Caselaw 7261 Ori

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WP(C) No. 620 OF 2015

                                  Swornalata Dash                         ....                     Petitioner
                                                                                 Mr. S.S. Pratap, Advocate
                                                                     -Versus -
                                  State of Odisha and others               ....             Opposite Parties
                                                                                           Mr. S. Pattnaik,
                                                                                    Additional Government
                                                                                                  Advocate

                                                 CORAM:
                                                   JUSTICE SASHIKANTA MISHRA

ORDER_ 04.07.2023

Order No. 1. This matter is taken up through hybrid mode.

16. 2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu

Signature Not Verified Digitally Signed Signed by: BHIGAL CHANDRA TUDU Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 06-Jul-2023 19:14:48