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Narayn Swain vs Ganesh Chandra Patra
2023 Latest Caselaw 7200 Ori

Citation : 2023 Latest Caselaw 7200 Ori
Judgement Date : 3 July, 2023

Orissa High Court
Narayn Swain vs Ganesh Chandra Patra on 3 July, 2023
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             CONTC No.3757 of 2023

                 Narayn Swain                        ....           Petitioner

                                     Mr. S.K. Dalai,
                                     Advocate

                                          -versus-
                 Ganesh Chandra Patra                ....         Opp. Party/
                                                                Contemnor
                                     Mr. G.N. Rout,
                                     Additional Standing Counsel

                  CORAM: JUSTICE SANJAY KUMAR MISHRA


                                      ORDER

Order No. 03.07.2023

01. This matter is taken up through hybrid mode.

2. Mr. Dalei, learned Counsel for the Petitioner is present and submits, Judgment dated 10th November, 2022 passed in W.P.(C) No.4916 of 2019 was communicated to the Opposite Party/Contemnor on 5th December by the Petitioner remaining present physically in the office. It was also communicated to the Opposite Party/Contemnor by the Office of the learned Advocate General. The said Judgment of this Court is yet to be complied with, though it was directed to reinstate the Petitioner in his service with all service benefits i.e. what he would have been entitled to had he been allowed to continue in the said post from the date his disengagement till the date of his reinstatement.

3. Mr. Rout, learned Additional Standing Counsel for the State submits that he has instruction to appear for the Contemnor and prays for two weeks time to take instruction and file the Compliance Affidavit/Show Cause.

4. Prayer for time is allowed.

5. Compliance Affidavit/Show Cause be filed by 21st July, 2023.

6. Matter be listed on 28th July, 2023.

(S. K. MISHRA) Prasant JUDGE

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 04-Jul-2023 19:24:10

 
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