Srikanta Nayak vs State Of Orissa & Another
2023 Latest Caselaw 7192 Ori

                                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                              WPC(OA) No. 399 of 2014
                                          Srikanta Nayak                     ....           Petitioner
                                                                       Mr. M. Pratap, Advocate
                                                                  -versus-
                                          State of Orissa & another          ....          Opp. Parties
                                                                        Mr. B.P.Tripathy, AGA along
                                                                         with Mr.Nikhil Pratap, ASC

                                                                        CORAM:
                                                                    JUSTICE M.S.SAHOO
                                                                        ORDER

03.07.2023 Order No. Hybrid Mode

06. 1. Heard learned counsel for the petitioner as well as response of the learned Additional Government Advocate.

2. The writ petition is disposed of on merits. The judgment to follow in separate sheets.

( M.S.Sahoo) Judge dutta

Signature Not Verified Digitally Signed Signed by: AJIT KUMAR DUTTA Reason:

eMudhra.App.Views.PartialControls.SigningModeTab.Signi ngTabViewModel Location: ohc Date: 06-Jul-2023 18:25:38