Gopinath Biswal vs State Of Orissa And Others
2023 Latest Caselaw 978 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.P (C) No. 4301 of 2010

Gopinath Biswal                       .....                                       Petitioner
                                                                    Mr. M.K. Mohanty, Adv.
                                      Vs.
State of Orissa and others            .....                                  Opposite Parties
                                                      Mr. S. Jena, Standing Counsel, S&ME
              CORAM:
                  DR. JUSTICE B.R. SARANGI
                  MR. JUSTICE B.P. SATAPATHY

                                               ORDER

30.01.2023 Order No. This matter is taken up through hybrid mode.

27.

2. Heard Mr. M.K. Mohanty, learned counsel for the petitioner and Mr. S. Jena, learned Standing Counsel appearing for the School and Mass Education Department.

3. Hearing is concluded and judgment reserved.

(DR. B.R. SARANGI) JUDGE

Ashok (B.P. SATAPATHY) JUDGE