Manorama Das vs Sri Ajit Kumar Das
2023 Latest Caselaw 909 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     MATA No.291 of 2022


     Manorama Das                               .........            Appellant
                                                        Mr. B.S. Panigrahi, Advocate

                                          -Versus-


     Sri Ajit Kumar Das                         .........           Respondent


                                          CORAM:


                                          JUSTICE S. TALAPATRA
                                          JUSTICE SAVITRI RATHO

                                                ORDER

27.01.2023 Order No.

02. 1. This matter is taken up through Hybrid Mode.

2. Heard Mr. B.S. Panigrahi, learned counsel appearing for the

appellant.

3. Admit.

4. Call for LCRs, scanned or photocopies.

5. Issue notice.

6. Notice is made returnable on 10.03.2023.

7. Steps for service of notice on the respondent be taken by the

appellant by 01.02.2023 by Registered Post with A.D.

8. The Registry is directed to procure the LCRs in the

meanwhile.

(S. Talapatra) Judge

(Savitri Ratho) Judge I.A. No.330 of 2022

03. 1. Heard Mr. B.S. Panigrahi, learned counsel appearing for the

appellant.

2. This is an application urging this Court to stay the operation

of the judgment dated 26.11.2022 delivered in Civil Proceeding

No.504 of 2021 by the Judge, Family Court, Balasore. It may be noted

that the same judgment has been challenged in MATA No.291 of

2022.

3. Issue notice.

4. Notice is made returnable on 10.03.2023.

5. Steps for service of notice on the respondent be taken by the

appellant by 01.02.2023 by Registered Post with A.D.

6. Mr. B.S. Panigrahi, learned counsel has appeared for the

appellant.

                                                              (S. Talapatra)
                                                                  Judge


                                                              (Savitri Ratho)
      Subhasis                                                    Judge