Citation : 2023 Latest Caselaw 883 Ori
Judgement Date : 25 January, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No. 60 of 2022
Jyoti Sankar Panda ..... Petitioner
Mr. D. Panda, Adv.
Vs.
Jyotirmayee Dash ..... Opp. Party
Mr. P.R. Singh, Adv.
CORAM:
JUSTICE S.TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
25.01.2023 Order No.
02. 1. This matter is taken up through hybrid mode.
2. As agreed by the counsel for the parties, let the matter be listed for disposal on merit on 08.02.2023 for disposal on merit.
3. Mr. D. Panda, learned counsel appears for the Petitioner.
4. Mr. P.R. Singh, learned counsel appears for the Opposite Party.
(S.Talapatra) Judge
(Savitri Ratho) Judge I.A. No. 233 of 2022
03. 1. Since a copy of the uploaded judgment has been filed, we allow the petition for dispensing the filing of the certified copy.
2. Accordingly, the petition is allowed and disposed of.
3. Mr. D. Panda, learned counsel appears for the Petitioner.
4. Mr. P.R. Singh, learned counsel appears for the Opposite Party.
(S.Talapatra) Judge
(Savitri Ratho) Judge
Sukanta
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