Union Of India vs M/S Jai Gopal Dhal & Bros
2023 Latest Caselaw 686 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                     ARBA NO. 26 of 2015

        Union of India                         ....         Appellant
                                         Mr.Prasanna Kumar Parhi,DSGI

                                 -versus-
        M/s Jai Gopal Dhal & Bros.        ....                 Respondent

Mr. D.Chatterjee, Adv.

CORAM:

DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 19.01.2023

04 ARBA No.26 of 2015 & Misc. Case No.No.37 of 2015

1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the appellant and learned

counsel for the respondent.

3. List this matter on 7th of February, 2023.

4. In the interim, the operation of the award of the arbitrator

and judgment of the learned District Judge dated 21st

February, 2015 in ARBP No.2 of 2011 shall remain stayed till

the next date.

(Dr. S.K. Panigrahi) Judge

LB