Tadit Kumar Rout vs State Of Odisha And Others
2023 Latest Caselaw 672 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C) No.11310 of 2021

             Tadit Kumar Rout                             ....          Petitioner
                                   M/s. P. K. Rath and associates, Advocates
                                        -versus-
             State of Odisha and others               .... Opposite Parties
                                              Mr. Debakanta Mohanty, AGA

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE M.S. RAMAN

                                            ORDER

19.01.2023 Order No.

03. In view of the judgment of this Court dated 29th September, 2021 in W.P.(C) No.10726 of 2021 (Nabin Kumar Singh v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge M. Panda