Jhadeswari Devi & Ors vs Rahas Bihari Naik & Ors
2023 Latest Caselaw 657 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MA No. 157 of 2001
                      Jhadeswari Devi & Ors.                       ....        Appellants
                                                              Mr. C.A. Rao, Sr. Advocate
                                                   -versus-
                      Rahas Bihari Naik & Ors.                     ....      Respondents
                                Mr. A.K. Nath, counsel for the Endowment Authorities
                                       Mr. M.K. Dash, counsel for Respondent No.11
                                  CORAM:
                                  SHRI JUSTICE B. P. ROUTRAY
                                                ORDER

19.01.2023 Order No.

22. 1. The matter is taken up through hybrid mode.

2. Heard Mr. Rao, learned counsel for the Appellant, Mr. Rath, learned counsel for Endowment Authorities and Mr. Dash, learned counsel for Private Respondent.

3. Hearing concluded. Judgment Reserved.

( B.P. Routray) Judge

Sangram Das