Kedarnath Swain vs State Of Odisha &Others
2023 Latest Caselaw 649 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  WPC No. 3231 of 2015
            Kedarnath Swain                    ...                         Petitioner

                                                         Mr. A.K.Mohanty, Advocate

                                             -Versus -
            State of Odisha &Others            ....                  Opposite Parties
                                                                   Mr. R.N. Mishra,
                                                    Additional Government Advocate
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                       ORDER

19.01.2023

Order No. 1. This matter is taken up through hybrid mode.

20.

2. Hearing is concluded judgment reserved.

3. Submission of written notes and memo, if any, file within a week.

(Sashikanta Mishra,) Judge

Deepak