Vikash Dahaiya vs State Of Odisha
2023 Latest Caselaw 604 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       BLAPL No. 11273 of 2022

                   Vikash Dahaiya                      ....                Petitioner
                                                        Mr. R.L. Pattnaik, Advocate
                                                 -versus-

                   State of Odisha                     ....           Opposite Party
                                                              Mr. A. Pradhan, ASC

                                     CORAM: JUSTICE V. NARASINGH

                                                ORDER

18.01.2023 Order No.

04. 1. On the prayer of learned counsel for the State to examine the judgments cited by the learned counsel for the petitioner, list this matter on 25.01.2023.

(V. NARASINGH) Judge Santoshi