State Of Odisha vs M/S. Radheshyam Agrawalla
2023 Latest Caselaw 586 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        STREV No. 146 of 2014

              State of Odisha, represented by           ....          Petitioner
              Commissioner of sales Tax
                                Mr. Sunil Mishra, Additional Standing Counsel
                                          -versus-

              M/s. Radheshyam Agrawalla                     ....    Opposite Party


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN
                                             ORDER

17.01.2023 Order No.

05. The tax effect being insignificant and with the issue being answered against the Department by the judgment of this Court passed in State of Odisha v. M/s. Geetashree Industries AIR 2022 Ori 161, the present revision petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera