Md. Sudam & Another vs State Of Odisha
2023 Latest Caselaw 456 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No.217 of 2015

                Md. Sudam & Another                     ....          Appellants
                                                                Mr. J.K. Panda,
                                                                      Advocate
                                             -versus-

                State of Odisha                         ....         Respondent
                                                                Mr.S.K. Nayak,
                                                                         AGA
                        CORAM:
                        MR. JUSTICE D.DASH
                        DR. JUSTICE S.K.PANIGRAHI
                                            ORDER

12.01.2023 Order No.

45. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. J.K. Panda, learned counsel for the Appellants and Mr.S.K. Nayak, learned Additional Government Advocate for the Respondent.

3. The hearing being concluded; judgment is reserved.

4. Accepting the submission of the learned counsel for the Appellants, he is permitted to file the written note of submission within a period of ten days hence.

(D. Dash), Judge

(Dr. S.K.Panigrahi) Judge

H