A.Suresh & Another vs Smt.Neha Pandey
2023 Latest Caselaw 379 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    R.S.A NO.04 OF 2022

                   A.Suresh & Another            ....                     Appellants


                                               -versus-

                   Smt.Neha Pandey               ....                    Respondent


                             CORAM:
                             MR. JUSTICE D.DASH

                                              ORDER

10.01.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.A.P.Bose, learned counsel for the Appellants and Mr.J.R Dash, learned counsel for the Respondent.

The hearing being concluded; judgment is reserved.

3. Accepting the submission of the learned counsels for the Parties, they are permitted to file the written notes of submission by 17.01.2023.

(D.Dash) Judge

Gitanjali