M/S. Indian Potash Limited vs State Of Orissa Represented By
2023 Latest Caselaw 332 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          STREV No. 34 of 2020

              M/s. Indian Potash Limited                    ....          Petitioner
                                                        Mr. U.C. Behura, Advocate
                                             -versus-

              State of Orissa represented by            ....     Opposite Party
              Commissioner of Sales Tax
                                Mr. Sunil Mishra, Additional Standing Counsel

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN

                                              ORDER

09.01.2023 Order No.

02. 1. Notice. Mr. Sunil Mishra, learned Additional Standing Counsel accepts notice on behalf of the Opposite Party.

2. Mr. Mishra, learned Additional Standing Counsel relies on the judgment of this Court dated 20th July, 2021 in STREV No.1 of 2021 (M/s. Taratarini Rubber India Pvt. Ltd. v. State of Odisha).

3. Mr. U.C. Behura, learned counsel for the Petitioner states that he needs time to study the judgment.

4. List on 9th May, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera