Rabiratan Sahu & Others vs State Of Odisha
2023 Latest Caselaw 240 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.5668 of 2016

                 Rabiratan Sahu & others            ....          Petitioners

                                    Mr. S. Das,
                                    Advocate

                                         -versus-
                 State of Odisha                    .... Opposite Parties

                                    Mr. G.N. Rout,
                                    Additional Standing Counsel

                                    Mr. P.C. Panda, Advocate
                                    (For Opposite Party Nos.3 & 4)


                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                     ORDER

Order No. 05.01.2023

07. 1. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the parties.

3. Hearing is concluded and Judgment is reserved.

4. The Date Chart with Memo of Citations filed by the learned Counsel for the Petitioners be kept on record.

(S. K. Mishra) Judge

Prasant