Sanjukta Khatua And Ors vs State Of Orissa
2023 Latest Caselaw 1070 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                            CRLA No.182 of 2013
                Sanjukta Khatua and Ors.          ....          Appellants
                                          Mr. Biren Sankar Tripathy, Adv.
                                        -versus-
                State of Orissa                  ....          Respondent
                                                  Mr. S.S. Kanungo, AGA


                         CORAM:
                         MR. JUSTICE D. DASH
                         DR. JUSTICE S.K. PANIGRAHI
                                    ORDER

    Order                          31.01.2023
    No.                   (CRLA Nos.182 and 183 of 2013)

09. 1. Both the matters are taken up through hybrid

arrangement (virtual / physical) mode.

2. Heard learned Counsel for the Appellants and learned

Additional Government Advocate for the State.

3. Hearing being concluded, judgment is reserved.

            .                                            (D. Dash)
                                                           Judge




                                                    (Dr. S.K. Panigrahi)
                                                            Judge
B.Jhankar