Susanta Das vs Unknown
2023 Latest Caselaw 1066 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C). No.1937 of 2023
        Susanta Das                                ....               Petitioner(s)
                                                         Miss.Deepali Mahapatra,
                                                                            Adv.
                                                                                .


                                        -versus-
        State of Odisha & Ors.                     ....              Opp.Party(s)
                                                          Mr.S.Ghose, AGA.
                                                         Mr.Gautam Mukherjee,
                                                                      Sr.Adv.



                CORAM:
                     JUSTICE BISWANATH RATH
                                 ORDER

Order                           31.01.2023
No.2

1. Since hearing involving similar issue through W.P.(C).No.11270 of 2022 is already concluded and judgment therein is reserved including this writ petition, this Court directs, further proceeding in G.P. Election Misc. Case No.4/2022 (G.P.Misc. (Appeal) No.4/2022) pending on the file of Collector, Jajpur, shall remain stayed for a period of four weeks.

(Biswanath Rath) Judge

Sks