Lachhaman @ Laxman Munda vs State Of Orissa
2023 Latest Caselaw 1059 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               JCRLA No. 28 of 2005
Lachhaman @ Laxman Munda                 .....                                Appellant
                                                               Ms. B.L. Tripathy, Adv.

                                         Vs.
State of Orissa                          .....                             Respondent
                                                               Mr. Janmejaya Katikia,
                                                                Addl. Govt. Advocate
              CORAM:
                   JUSTICE S. TALAPATRA
                   JUSTICE SAVITRI RATHO

                                              ORDER

31.01.2023 Order No.

1. This matter is taken up through hybrid mode.

04.

2. Heard Ms. B.L. Tripathy, learned counsel appearing for the Appellant and Mr. Janmejaya Katikia, learned Addl. Govt. Advocate appearing for the State.

3. Hearing is complete.

4. Judgment is reserved.

5. Ms. Tripathy, learned counsel shall file the written note of submissions by 03.02.2023.

                                                          (S. Talapatra)
                                                               Judge



                                                          (Savitri Ratho)
Sukanta                                                       Judge