Gouri Kumar Mishra vs State Of Odisha And Others
2023 Latest Caselaw 1755 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.25431 of 2022
                             (Through hybrid mode)


                 Gouri Kumar Mishra                  ....           Petitioner

                                         Mr. S.K. Samantaray,, Advocate

                                        -versus-
                 State of Odisha and others      ....        Opposite Parties

                                                       Mr. A.K. Nanda,
                                        Additional Government Advocate


                    CORAM:

                    JUSTICE ARINDAM SINHA
                    JUSTICE SANJAY KUMAR MISHRA

                                         ORDER

Order No.                               23.02.2023

    03.     1.      Mr. Samantaray, learned advocate appears on behalf of

petitioner and submits, prayer for relief of his client is covered

by judgment dated 2nd January, 2023 made by the first

Division Bench of this Court in, inter alia, WP(C) no.1608 of

2014 (Narottam Rath v. State of Odisha and another).

2. Mr. Nanda, learned advocate, Additional Government

Advocate appears on behalf of State and prays for adjournment to consider the position.

3. List on 3rd March, 2023. Interim order to continue till next date of hearing.

                                             (Arindam Sinha)
                                                  Judge



                                              (S.K. Mishra)
P.Pradhan                                         Judge