Sisir Kumar Sahoo And Others vs State Of Odisha And Others
2023 Latest Caselaw 1738 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No. 22896 of 2015

            Sisir Kumar Sahoo and others              ....                  Petitioners


                                                       Mr. B. Routray, Sr. Advocate
                                                 -Versus -
            State of Odisha and others                 ....           Opposite Parties
                                                                    Mr. B. Mohanty,
                                                      Standing Counsel for the School
                                                                and Mass Education
                                                                         Department


                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 23.02.2023 W.P.(C) Nos. 22896, 20904, 22899 & 17841 W.P.(C) No. 792 of 2017 Order No.

11. 1. These matters are taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations, if any within a week.

(Sashikanta Mishra) Judge

B.C. Tudu