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Annapurna Mallik vs State Of Odisha & Ors
2023 Latest Caselaw 1691 Ori

Citation : 2023 Latest Caselaw 1691 Ori
Judgement Date : 22 February, 2023

Orissa High Court
Annapurna Mallik vs State Of Odisha & Ors on 22 February, 2023
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.C. No. 11281 of 2022
            Annapurna Mallik                ...                            Petitioner

                                                         Mr. S. Mohapatra, Advocate

                                             -Versus -
            State of Odisha & Ors.            ....                  Opposite Parties
                                                                  Mr. B.P.Tripathy,
                                                                            A.G.A
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                      ORDER

22.02.2023

Order No. 1. This matter is taken up through hybrid mode.

08.

2. Hearing is concluded and judgment is reserved.

3. Parties may file note of submissions and no citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak

 
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