Brajabandhu Pattnaik & Others vs Prasanna Kumar Mahapatra &
2023 Latest Caselaw 1659 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      R.S.A. No.274 of 2012

                    Brajabandhu Pattnaik & Others            ....          Appellants
                                                           Mr.R.Mohapatra, Advocate
                                                -versus-
                                                             ....

Prasanna Kumar Mahapatra & Respondents Others Mr.P.K.Mohanty, Advocate

CORAM:

                              MR. JUSTICE D.DASH

            Order                               ORDER
            No.                                21.02.2023

              24.   1.      This matter is taken up through hybrid arrangement

(virtual/physical mode).

2. Heard.

3. Hearing being concluded; judgment is reserved.

4. Accepting the submission of learned counsel for the Respondent No.1 to 4, he is permitted to file a written submission with citations, if any, by 10th March, 2023.

(D. Dash) Judge

Gitanjali