Smruti Rekha Biswal & Others vs State Of Odisha & Others
2023 Latest Caselaw 1527 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 W.P.C. (OAC) No.1376 of 2017

                   Smruti Rekha Biswal & Others        ....           Petitioners
                                                     Mr. K.K. Swain, Advocate
                                               with Mr. S.C. D. Dash, Advocate

                                              -versus-

                   State of Odisha & Others              ....      Opposite Parties
                                                         Mr. L. Samantaray, AGA

                            CORAM:
                            JUSTICE M. S. RAMAN

                                          ORDER

17.02.2023 Order No.

15. I.A. No.29 of 2023

1. For the reasons stated therein, the application is allowed. The revised marks of select list in respect of Chitralekha Mohanta (Petitioner No.3) inadvertently reflected as "299.20" in page-25 of the judgment dated 27th January, 2023 be read as "229.20" instead of "299.20".

2. The remaining part of the Judgment dated 27th January, 2023 shall remain unaltered.

3. The I.A. is, accordingly, disposed of.

(M.S. Raman) Judge Laxmikant