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Pasupati Agrovet Pvt. Ltd. vs Sri Krishna Nutrition India Pvt. ...
2023 Latest Caselaw 1197 Ori

Citation : 2023 Latest Caselaw 1197 Ori
Judgement Date : 3 February, 2023

Orissa High Court
Pasupati Agrovet Pvt. Ltd. vs Sri Krishna Nutrition India Pvt. ... on 3 February, 2023
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    ARBP No. 30 of 2020

             Pasupati Agrovet Pvt. Ltd., Cuttack           ....          Petitioner
                                 M/s. T. K. Mishra and associates, Advocates
                                         -versus-
             Sri Krishna Nutrition India Pvt. Ltd.,   .... Opposite Parties
             Jharkhand and others
                                                                       None

                         CORAM:
                         THE CHIEF JUSTICE

                                             ORDER

Order No. 03.02.2023

15. 1. The judgment of the Supreme Court of India is still awaited.

2. List on 17th March, 2023.

(Dr. S. Muralidhar) Chief Justice

M. Panda

 
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