Citation : 2023 Latest Caselaw 1104 Ori
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.16721 of 2010
Dr.Debasish Pradhan & Anr. .... Petitioner(s)
Mr.M.K.Mishra, Sr.Adv.
,
-versus-
Utkal University & Ors. .... Opp.Party(s)
Mr.G.P.Mohanty, Adv.
CORAM:
JUSTICE BISWANATH RATH
ORDER
Order 01.02.2023 No.17
1. This writ petition succeeds vide judgment delivered in separate sheets.
(Biswanath Rath) Judge
Sks
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