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State Of Odisha & Ors vs Arabinda Pattanaik & Ors
2023 Latest Caselaw 1102 Ori

Citation : 2023 Latest Caselaw 1102 Ori
Judgement Date : 1 February, 2023

Orissa High Court
State Of Odisha & Ors vs Arabinda Pattanaik & Ors on 1 February, 2023
                 THE HIGH COURT OF ORISSA AT CUTTACK

                            RVWPET(RP) NO.709 OF 2017

            State of Odisha & ors.                 ....             Petitioners

                                                             Mr.R.K.Samal, SC

                                        -versus-

            Arabinda Pattanaik & ors.              ....        Opposite Parties
                                                        Mr.G.P.Pattnaik, Adv.

                      CORAM:
                      JUSTICE BISWANATH RATH

                                      ORDER
Order                                 1.2.2023
No.
  1.        1.      Heard learned counsel for the Parties.

2. Through the judgment of this Court dated 24.6.2022 passed

in W.P.(C) Nos.7281/2018 and 4848/2021, it has been brought to the

notice of this Court that there is confirmation of the order of the

Tribunal by the Division Bench of this Court. As a consequence, this

Court finds, there is no scope of considering the Review Petition

involved herein, which is dismissed accordingly.

(Biswanath Rath) Judge M.K.Rout

 
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