Subash Chandra Mishra & Others vs State Of Odisha & Others ..... Opposite ...
2023 Latest Caselaw 15908 Ori

Orissa High Court

Subash Chandra Mishra & Others vs State Of Odisha & Others ..... Opposite ... on 11 December, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C) No.12926 of 2014


                  Subash Chandra Mishra & others              .....                                Petitioners
                                                                                 Mr. L.K. Mohanty, Advocate

                                                              Vs.
                  State of Odisha & others                    .....                          Opposite Parties
                                                                                       Mr. H.M. Dhal, AGA
                                                                       Mr. B. Mohanty, Advocate (for O.P.4)


                                       CORAM:
                                           ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                             MR. JUSTICE MURAHARI SRI RAMAN
                                                                     ORDER

11.12.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. It is stated that the issue involved in this writ petition is analogous to W.P.(C) No.16134 of 2018 (Puspanjali Tripathy and others v. State of Orissa & others), which has been dismissed by this Court, vide judgment dated 30.11.2022.

4. Therefore, in view of the detailed reasons stated in the judgment dated 30.11.2022 passed by this Court in W.P.(C) No.16134 of 2018 (Puspanjali Tripathy and others v. State of Orissa & others), this writ petition stands dismissed in terms of the said order.

                                                                            (DR. B.R. SARANGI)
                                                                          ACTING CHIEF JUSTICE



Digitally Signed                                                                   (M.S. RAMAN)

Designation: PERSONAL ASSISTANT MRS JUDGE Reason: Authentication Location: Orissa High Court, Cuttack Date: 12-Dec-2023 13:35:40