Manisha Patra vs State Of Odisha And Others .... Opp. ...
2023 Latest Caselaw 15842 Ori

Orissa High Court

Manisha Patra vs State Of Odisha And Others .... Opp. ... on 8 December, 2023

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No.26341 of 2021

                                  Manisha Patra                           ....              Petitioner
                                                                          Mr. P.K. Mishra, Advocate

                                                               -versus-

                                  State of Odisha and others              ....             Opp. Parties

                                                                               Mr. Saswat Das, A.G.A.



                                              CORAM:
                                             JUSTICE A.K. MOHAPATRA
                                                         ORDER

         Order No.                                      08.12.2023
                03.          1.      This matter is taken up through Hybrid Arrangement

(Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner as well as learned Additional Government Advocate appearing for the State- Opposite Parties.

3. Hearing concluded and order/judgment is reserved.

( A.K. Mohapatra) Judge Debasis