Keshaba Sahu And Others vs State Of Odisha
2023 Latest Caselaw 15839 Ori

Orissa High Court

Keshaba Sahu And Others vs State Of Odisha on 8 December, 2023

Bench: D.Dash, G.Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLA No.545 of 2012
                           Keshaba Sahu and others      ....                    Appellants
                                                                       Ms. D. Mohapatra,
                                                                               Advocate
                                                       -versus-

                           State of Odisha                    ....             Respondent
                                                                   Mr. S.K. Nayak, AGA
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

08.12.2023 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. D. Mohapatra, learned counsel for the Appellants and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 09-Dec-2023 11:35:36