Gopabandhu Pradhan vs State Of Odisha
2023 Latest Caselaw 15755 Ori

Orissa High Court

Gopabandhu Pradhan vs State Of Odisha on 7 December, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No.224 of 2016
                                 Gopabandhu Pradhan          ....                     Appellant
                                                                                 Mr. J. Panda,
                                                                                Amicus Curiae
                                                             -versus-

                                 State of Odisha                    ....             Respondent
                                                                         Mr. S.K. Nayak, AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

07.12.2023 Order No.

07. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. J. Panda, learned Amicus Curiae for the Appellant and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa