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Sanjib Kumar Mohanty And vs State Of Odisha And Others .... Opposite ...
2023 Latest Caselaw 15660 Ori

Citation : 2023 Latest Caselaw 15660 Ori
Judgement Date : 6 December, 2023

Orissa High Court

Sanjib Kumar Mohanty And vs State Of Odisha And Others .... Opposite ... on 6 December, 2023

Bench: B. R. Sarangi, Murahari Sri Raman

                                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                W.P.(C) No.20221 of 2023



                                          Sanjib Kumar Mohanty and ....                         Petitioners
                                          others
                                                                     Mr. Saurav Suman Bhuyan, Advocate
                                                                      -versus-
                                          State of Odisha and others       ....            Opposite Parties
                                                                Mr. Debakanta Mohanty, AGA for State and
                                                       Mr. Abhishek Dash, Advocate for O.P. Nos.6, 7 and 8
                                                     CORAM:
                                                     ACTING CHIEF JUSTICE DR. B. R. SARANGI
                                                     MR. JUSTICE MURAHARI SRI RAMAN
                                                                      ORDER

06.12.2023 Order No.

06. 1. The matter is taken up through hybrid mode.

2. Heard Mr. Saurav Suman Bhuyan, learned counsel appearing for the Petitioners, Mr. Debakanta Mohanty, learned Additional Government Advocate for the State and Mr. Abhishek Dash, learned counsel for Opposite Parties No.6, 7 and 8.

3. Hearing is complete. Judgment is reserved.

(DR. B. R. SARANGI) ACTING CHIEF JUSTICE

(M. S. RAMAN) JUDGE M. Panda

Location: High Court of Orissa, Cuttack

 
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