Purnima Bhoi vs State Of Odisha & Ors. ...... Opposite ...
2023 Latest Caselaw 15647 Ori

Orissa High Court

Purnima Bhoi vs State Of Odisha & Ors. ...... Opposite ... on 5 December, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No. 31525 of 2022

                                         Purnima Bhoi                         ........    Petitioner
                                                                       Mr. Trilochan Panigrahi, Adv.

                                                            -Versus-

                                         State of Odisha & Ors.         ...... Opposite Parties
                                                                         Mr. G.R. Mohapatra, ASC
                                                    CORAM:
                                                    DR. JUSTICE S.K. PANIGRAHI

                                                           ORDER

05.12.2023 Order No.

07. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge

Murmu

Designation: Personal Assistant

Location: High Court of Orissa Cuttack Date: 07-Dec-2023 17:51:25