Kanda Majhi vs State Of Odisha
2023 Latest Caselaw 15643 Ori

Orissa High Court

Kanda Majhi vs State Of Odisha on 5 December, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CRLA No.198 of 2022
                                 Kanda Majhi                    ....                  Appellant
                                                                                Mr. S. Sourav,
                                                                                     Advocate
                                                             -versus-

                                 State of Odisha                    ....             Respondent
                                                                         Mr. S.K. Nayak, AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

05.12.2023 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. S. Sourav, learned counsel for the Appellant and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa