Balbo Munda vs State Of Odisha
2023 Latest Caselaw 15443 Ori

Orissa High Court

Balbo Munda vs State Of Odisha on 1 December, 2023

Bench: D.Dash, G.Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              JCRLA No.47 of 2013
                           Balbo Munda                     ....                  Appellant
                                                                          Mr. H.B. Dash,
                                                                               Advocate
                                                       -versus-

                           State of Odisha                    ....             Respondent
                                                                       Mr. P.K. Mohanty,
                                                                                   ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

01.12.2023 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. H.B. Dash, learned counsel for the Appellant and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signed by: KISHORE KUMAR SAHOO

Location: High Court of Orissa Date: 01-Dec-2023 15:13:30