Gyanedra Pradhan And Others vs National Thermal Power
2023 Latest Caselaw 9920 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P (C) No. 971 of 2014

               Gyanedra Pradhan and others                  .....                                Petitioners
                                                                                        Mr. K.K. Jena Adv.
                                                 Vs.
               National Thermal Power            .....                   Opposite Parties
               Corporation (NTPC) and others                  Mr. B.S. Tripathy-1, Adv.
                             CORAM:
                                  DR. JUSTICE B.R. SARANGI
                                  MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

23.08.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. K.K. Jena, learned counsel for the petitioner and Mr. B.S. Tripathy-1, learned counsel for the opposite parties- NTPC.

3. Hearing is concluded and judgment reserved.

Ashok (DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 24-Aug-2023 11:23:21