Kuni Sahoo & Others vs Neeraj Pradhan
2023 Latest Caselaw 9842 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CONTC No.6027 of 2023

           Kuni Sahoo & Others                           .....                               Petitioners
                                                                             Mr. B. Pradhan, Advocate
                                                         Vs.
           Neeraj Pradhan, Commissioner                  .....                          Opposite Parties
           of Income Tax (TDS),
           Bhubaneswar & Another
                                                                             Mr. L. Samantaray, AGA

                              CORAM:
                                 DR. JUSTICE B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

22.08.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. B. Pradhan, learned counsel appearing for the Petitioners.

3. It appears that the Judgment dated 30.01.2023 passed by this Court in W.P.(C) No.8462 of 2020 has not yet been complied with.

4. Let the Opposite Parties comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioners.

5. Contempt petition is, accordingly, disposed of.

(DR. B.R. SARANGI) JUDGE

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA (M.S. RAMAN) Designation: Junior Stenographer Reason: Authentication JUDGE Location: HIGHLaxmikant COURT OF ORISSA, CUTTACK Date: 22-Aug-2023 17:20:24