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Manoj Kumar Parhi vs Hemaprava Panda
2023 Latest Caselaw 9771 Ori

Citation : 2023 Latest Caselaw 9771 Ori
Judgement Date : 22 August, 2023

Orissa High Court
Manoj Kumar Parhi vs Hemaprava Panda on 22 August, 2023
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                              RPFAM NO.240 OF 2019
                 Manoj Kumar Parhi               ....                  Petitioner
                                                          Mr. R.R. Das, Advocate

                                           -versus-
                 Hemaprava Panda                            ....    Opp. Party



                      CORAM:
                      JUSTICE K.R. MOHAPATRA

                                       ORDER
Order No.                             22.08.2023

  1.        1.      This matter is taken up through hybrid mode.

2. Judgment dated 22nd August, 2019 (Annexure-1) passed by learned Judge, Family Court, Balasore in Misc. Case No.66 of 2018 (arising out of Cr.P. No.694 of 2010) is under challenge in this RPFAM, whereby disposing of an application under Section 127 Cr.P.C., the Petitioner has been directed to pay maintenance at the enhanced rate of Rs.5,000/- per month to the Opposite Party from the date of filing of the petition, i.e., from 13th February, 2018.

3. Mr. Das, learned counsel for the Petitioner submits that although learned Advocate appearing for the Petitioner (Opposite Party therein) before learned Judge, Family Court, Balasore intimated that the matter has been settled between the parties, but he has no concrete instruction in the matter. In spite of his best efforts, he could not contact the Petitioner to obtain any instruction.

// 2 //

4. It appears that although the matter was filed on 13th September, 2019, but since then, neither any step has been taken to remove the defects nor to get the matter listed.

5. In view of the above, the RPFAM is dismissed for non- prosecution.



                                                                          (K.R. Mohapatra)
                    Rojalin                                                     Judge




Signature Not Verified
Digitally Signed
Signed by: ROJALIN NAYAK

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 23-Aug-2023 16:33:14

 
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