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Ramesh Kumar Jena vs Sangramjit Nayak
2023 Latest Caselaw 9502 Ori

Citation : 2023 Latest Caselaw 9502 Ori
Judgement Date : 18 August, 2023

Orissa High Court
Ramesh Kumar Jena vs Sangramjit Nayak on 18 August, 2023
            IN THE HIGH COURT OF ORISSA AT CUTTACK

                        CONTC No. 5776 of 2023

        Ramesh Kumar Jena                   ....                Petitioner
                                                       Mr. S.N. Biswal, Advocate

                                           -versus-

        Sangramjit Nayak, I.A.S.            ....               Opposite Party/
                                                                  Contemnor
                                                             Mr. A.P. Das, A.S.C.

                       CORAM:
                       JUSTICE A.K. MOHAPATRA

                                     ORDER

18.08.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. This Contempt Petition has been filed by the Petitioner for non- compliance of the order dated 10.04.2023 passed by this Court in W.P.(C) No.10134 of 2023.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Party-Contemnor to comply with the direction of this Court dated 10.04.2023 passed by this Court in W.P.(C) No. 10134 of 2023, if the same has not been complied with in the meantime, within a period of two months from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated // 2 //

hereinabove; it will be construed to be deliberate violation of this Court's order.

4. The CONTC is, accordingly, disposed of.

(A.K. Mohapatra) Judge RKS

Signature Not Verified

Signed by: RAMESH KUMAR SINGH Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orrisa Date: 22-Aug-2023 11:58:52

 
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