Manjula Swain vs Chandrama Swain& Others
2023 Latest Caselaw 9501 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        S.A No.418 of 1999
                                   Manjula Swain                            ....               Appellant
                                                                           Mr. L. Samantray, Advocate

                                                                -Versus-


                                   Chandrama Swain& Others                   ....           Respondents
                                                                            Mr. S.R. Patnaik,Advocate
                                             CORAM:
                                             MR. JUSTICER.K. PATTANAIK


                                                                ORDER

18.08.2023 Order No.

03. Considering the submission of Mr. Samantray, learned counsel for the appellant as to the nature of relief sought for in the suit and judgment under challenge, hearing of the appeal stands adjourned to 8th September, 2023 for final hearing.

(R.K.Pattanaik) Judge

Rojina

Signature Not Verified Digitally Signed Signed by: ROJINA SAHOO Designation: Junior Stenographer Reason: Authentication Location: OHC, CTC Date: 24-Aug-2023 11:14:31