Anshuman Kanungo vs Union Of India And Others
2023 Latest Caselaw 9268 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         W.P.(C) No. 20579 of 2022

                 Anshuman Kanungo                                 .....                                     Petitioner
                                                                             Mr. Subir Palit, Sr. Advocate along with
                                                                                         Mr. A.K. Pandey, Advocate
                                                                  Vs.
                 Union of India and others                        .....                               Opposite Parties
                                                                                    Mr.P.K. Parhi, DSGI along with
                                                                                           Mr. D.R. Bhokta, CGC &
                                                                                   Mr. N.K. Sahoo, Advocate (O.P.5)
                                        CORAM:
                                            DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                           ORDER

14.08.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court, Cuttack Date: 16-Aug-2023 15:04:47