Sangram Keshari Swain vs Union Of India & Others
2023 Latest Caselaw 9265 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 26063 of 2022

                Sangram Keshari Swain                       .....                             Petitioner
                                                                                Mr. K.C. Kanungo, Adv.

                                                            Vs.
                Union of India & Others                     .....                            Opp. Parties
                                                                             Mr. Md. Ziaul Haque, Adv.
                                                                                        (for O.P. No.2)
                                                                              Mr. M.K. Khuntia, A.G.A.
                                   CORAM:
                                         THE CHIEF JUSTICE
                                         JUSTICE SAVITRI RATHO
                                                                 ORDER

14.08.2023 Order No.

08. 1. This matter is taken up through hybrid mode.

2. Heard Mr. K.C. Kanungo, learned counsel appearing for the Petitioner, Mr. Md. Ziaul Haque, learned counsel appearing for the Opposite Party No.2 and Mr. M.K. Khuntia, learned Addl. Govt. Advocate appearing for the State.

3. Hearing is complete.

4. Judgment is reserved.

(S.Talapatra) Chief Justice Sukanta

Signature Not Verified (Savitri Ratho) Digitally Signed Signed by: SUKANTA KUMAR BEHERA Judge Designation: Senior Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 16-Aug-2023 16:32:30