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Pravat Kumar Nayak vs Chairman
2023 Latest Caselaw 9253 Ori

Citation : 2023 Latest Caselaw 9253 Ori
Judgement Date : 14 August, 2023

Orissa High Court
Pravat Kumar Nayak vs Chairman on 14 August, 2023
             IN THE HIGH COURT OF ORISSA AT CUTTACK

                        CONTC No. 4737 of 2023

        Pravat Kumar Nayak                  ....                 Petitioner
                                                         Er. D. Hota, Advocate

                                           -versus-

        Chairman, National Institute of     ....                Opposite Parties
        Open Schooling, Uttar Pradesh                     Mr. D. Gochhayat, CGC
        & Anr.                                                 Along with
                                                          Mr. P.K. Parhi, DSGI

                            CORAM:
               JUSTICE BIRAJA PRASANNA SATAPATHY

                                     ORDER

14.08.2023 Order No

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. This Contempt Petition is filed alleging violation of the order dated 23.12.2022 passed by this Court in WP(C) No.29783 of 2022.

3. Considering the submission made, this Court, by providing a last chance, deems it proper to dispose of the Contempt Petition with a direction to the Opposite Parties-Contemnors to comply with the direction of this Court dated 23.12.2022 passed by this Court in WP(C) No. 29783 of 2022, if the same has not been complied with in the meantime, within a period of six weeks from the date of service of a certified copy of this order by the Petitioner, provided the operation of order/judgment has not been stayed by higher forum and file compliance report before the Registry of this Court within one week thereafter. It is made clear that in the event the order of the Court is not given effect to within the time stipulated // 2 //

hereinabove; it will be construed to be deliberate violation of this Court's order.

4. The CONTC is accordingly disposed of.

(Biraja Prasanna Satapathy) Judge Sneha

Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 16-Aug-2023 13:46:45

 
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